Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17A] [Entire Act] State of Jammu-Kashmir - Subsection Section 17A(c) in The Jammu and Kashmir Passengers Taxation Act, 1963 (c)fails to deposit the tax within the prescribed period or within the period specified in the notice of demand;
