Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 128(8)] [Section 128] [Entire Act]

Union of India - Subsection

Section 128(8)(ii) in Income Tax Rules, 1962

(ii)certificate or statement specifying the nature of income and the amount of tax deducted therefrom or paid by the assessee,-