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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(1) in The Orissa Medical Registration Act, 1961

(1)A registered practitioner whose name has been removed from the register under Clause (a) of Section 27 shall forthwith surrender his certificate of registration to the Registrar and the name so removed shall be published in the Gazette.