Delhi High Court - Orders
Facebook, Inc vs Swami Ramdev & Ors on 10 July, 2025
Author: Navin Chawla
Bench: Navin Chawla
$~1 to 3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(1) FAO(OS) 212/2019 & CM APPL. 47224/2019
FACEBOOK, INC. .....Appellant
Through: Mr.Varun Pathak, Mr.Shyamal
Anand, Mr.Thejesh Rajendran
and Mr.Tejpal Singh Rathore,
Advs.
versus
SWAMI RAMDEV & ORS .....Respondents
Through: Mr.Darpan Wadhwa, Sr Adv.
with Mr.Simranjeet Singh,
Mr.Rahul Sahay, Mr.Abhijeet
K. Pandey, Ms.Apurbaa Dutta,
Mr.Pratham Arora and
Ms.Divita Vyas, Advs. for R-1
and R-2
Ms.Mamta Jha, Ms.Shruttima
Ehersa and Mr.Rahul
Choudhary, Advs. for R-3
(2) FAO(OS) 222/2019 & CM APPL. 49085/2019, CM APPL.
22401/2022
GOOGLE LLC .....Appellant
Through: Ms.Mamta Jha, Ms.Shruttima
Ehersa and Mr.Rahul
Choudhary, Advs.
versus
SWAMI RAMDEV & ORS .....Respondents
Through: Mr.Darpan Wadhwa, Sr Adv.
with Mr.Simranjeet Singh,
Mr.Rahul Sahay, Mr.Abhijeet
K. Pandey, Ms.Apurbaa Dutta,
Mr.Pratham Arora and
Ms.Divita Vyas, Advs. for R-1
and R-2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/07/2025 at 22:04:41
(3)+ FAO(OS) 223/2019 & CM APPL. 49250/2019
TWITTER INTERNATIONAL COMPANY .....Appellant
Through: Mr.Rajshekhar Rao, Sr. Adv.
with Mr.Deepak Gogia,
Ms.Shivangi Kohli and
Mr.Harshil Wason, Advs.
versus
SWAMI RAMDEV & ORS .....Respondents
Through: Mr.Darpan Wadhwa, Sr Adv.
with Mr.Simranjeet Singh,
Mr.Rahul Sahay, Mr.Abhijeet
K. Pandey, Ms.Apurbaa Dutta,
Mr.Pratham Arora and
Ms.Divita Vyas, Advs. for R-1
and R-2
Ms.Mamta Jha, Ms.Shruttima
Ehersa and Mr.Rahul
Choudhary, Advs. for Google
LLC
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MS. JUSTICE RENU BHATNAGAR
ORDER
% 10.07.2025 List these appeals for final hearing on 10th November, 2025 and 11th November, 2025 at 3:30 P.M. NAVIN CHAWLA, J RENU BHATNAGAR, J JULY 10, 2025/sg/DG This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/07/2025 at 22:04:41