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Delhi High Court - Orders

Facebook, Inc vs Swami Ramdev & Ors on 10 July, 2025

Author: Navin Chawla

Bench: Navin Chawla

                  $~1 to 3
                  *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                  (1) FAO(OS) 212/2019 & CM APPL. 47224/2019
                        FACEBOOK, INC.                         .....Appellant
                                     Through: Mr.Varun Pathak, Mr.Shyamal
                                              Anand, Mr.Thejesh Rajendran
                                              and Mr.Tejpal Singh Rathore,
                                              Advs.
                                     versus

                            SWAMI RAMDEV & ORS                                              .....Respondents
                                        Through:                              Mr.Darpan Wadhwa, Sr Adv.
                                                                              with Mr.Simranjeet Singh,
                                                                              Mr.Rahul Sahay, Mr.Abhijeet
                                                                              K. Pandey, Ms.Apurbaa Dutta,
                                                                              Mr.Pratham      Arora      and
                                                                              Ms.Divita Vyas, Advs. for R-1
                                                                              and R-2
                                                                              Ms.Mamta Jha, Ms.Shruttima
                                                                              Ehersa     and        Mr.Rahul
                                                                              Choudhary, Advs. for R-3

                  (2)       FAO(OS) 222/2019 & CM APPL. 49085/2019, CM APPL.
                            22401/2022
                            GOOGLE LLC                               .....Appellant
                                           Through: Ms.Mamta Jha, Ms.Shruttima
                                                    Ehersa     and        Mr.Rahul
                                                    Choudhary, Advs.
                                           versus

                            SWAMI RAMDEV & ORS                                              .....Respondents
                                        Through:                              Mr.Darpan Wadhwa, Sr Adv.
                                                                              with Mr.Simranjeet Singh,
                                                                              Mr.Rahul Sahay, Mr.Abhijeet
                                                                              K. Pandey, Ms.Apurbaa Dutta,
                                                                              Mr.Pratham      Arora      and
                                                                              Ms.Divita Vyas, Advs. for R-1
                                                                              and R-2




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/07/2025 at 22:04:41
                   (3)+ FAO(OS) 223/2019 & CM APPL. 49250/2019
                       TWITTER INTERNATIONAL COMPANY            .....Appellant
                                      Through: Mr.Rajshekhar Rao, Sr. Adv.
                                               with    Mr.Deepak       Gogia,
                                               Ms.Shivangi    Kohli       and
                                               Mr.Harshil Wason, Advs.
                                      versus

                            SWAMI RAMDEV & ORS                                              .....Respondents
                                        Through:                              Mr.Darpan Wadhwa, Sr Adv.
                                                                              with Mr.Simranjeet Singh,
                                                                              Mr.Rahul Sahay, Mr.Abhijeet
                                                                              K. Pandey, Ms.Apurbaa Dutta,
                                                                              Mr.Pratham      Arora      and
                                                                              Ms.Divita Vyas, Advs. for R-1
                                                                              and R-2
                                                                              Ms.Mamta Jha, Ms.Shruttima
                                                                              Ehersa     and        Mr.Rahul
                                                                              Choudhary, Advs. for Google
                                                                              LLC

                            CORAM:
                            HON'BLE MR. JUSTICE NAVIN CHAWLA
                            HON'BLE MS. JUSTICE RENU BHATNAGAR
                                          ORDER

% 10.07.2025 List these appeals for final hearing on 10th November, 2025 and 11th November, 2025 at 3:30 P.M. NAVIN CHAWLA, J RENU BHATNAGAR, J JULY 10, 2025/sg/DG This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/07/2025 at 22:04:41