Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 34 in Bihar Board's Miscellaneous Rules, 1958

34. Absence from illness.

- If a Collector or Deputy Collector is unable, on account of illness, to attend office for more than week in one month, or for more than three consecutive days at any time, the circumstances should be reported for the information of the Commissioner without delay.