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State of Jharkhand - Section

Section 880 in Bihar Education Code, 1961

880. Permanent Advances.

- In order to meet emergent expenditure certain officers of the Department are allowed to draw from the treasury permanent advances, for which they will be personally responsible, but from which they may allot at their discretion, advances to their subordinates. The amount which may be thus drawn are determined from time to time by the Secretary to Government in the Education Department in consultation with the Accountant-General.(Bihar Treasury Code, Volume I, Rule 297.)