Allahabad High Court
Ashish Kumar Ojha vs Union Of India Thru Secy.Ministry Of ... on 1 September, 2017
Author: Sudhir Agarwal
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SERVICE BENCH No. - 9152 of 2016 Petitioner :- Ashish Kumar Ojha Respondent :- Union Of India Thru Secy.Ministry Of Railway New Delhi & Ors Counsel for Petitioner :- Birendra Prasad Singh Counsel for Respondent :- Pankaj Srivastava Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Sri Pankaj Srivastava, learned counsel for respondent has sought adjournment on the ground of his illness.
2. Passed over for the day.
Order Date :- 1.9.2017 Pachhere/-