Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 387] [Entire Act] State of Uttar Pradesh - Subsection Section 387(f) in The U.P. Co-operative Societies Rules, 1968 (f)Save as provided in these rules, no travelling allowance shall be admissible to any member for attending the meeting of the general body of the society of which he is a member.