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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(ii) in The Multimodal Transportation Of Goods (Amendment) Act, 2000

(ii)for clause (h), the following clause shall be substituted, namely:-" (h) the date or the period of delivery of the goods by the multimodal transport operator as expressly agreed upon between the consignor and the multimodal transport operator;";