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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Tripura - Subsection

Section 67(4) in Tripura Excise Rules, 1962

(4)When distillation is carried on at night and all times when an officer of the Excise Department is not present the distillery gate shall remain locked ; provided that on Sundays or public holidays mentioned in Sub-rule (1) the registered servants of the distiller may be allowed ingress and egress between sunrise and sunset.