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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(2)(b) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(b)the Commission shall not grant a licence until-
(i)all objections received relating to the application for the licence have been considered by the Commission :