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Jammu & Kashmir High Court

Walmart India Pvt. Ltd vs Assessing Authority Commercial Tax ... on 30 May, 2023

Bench: Chief Justice, Puneet Gupta

                                                                         Sr. No. 25



      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU
CJ Court

Case: STR No. 2/2019

Walmart India Pvt. Ltd.                                 .....Appellant/Petitioner(s)

                                 Through :- Mr. Sachin Sharma, Advocate.
                          v/s

Assessing Authority Commercial Tax Circle                        .....Respondent(s)
Jammu and anr.
                                 Through :- Mr. K D S Kotwal, Dy. AG.


      CORAM:
      HON'BLE THE CHIEF JUSTICE
      HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                          ORDER

30.05.2023 Adjourned at the joint request made by counsel for the parties.

List on 1st August 2023.

(PUNEET GUPTA) (N.KOTISWAR SINGH) JUDGE CHIEF JUSTICE JAMMU 30.05.2023 SUNITA/PS