Jammu & Kashmir High Court
Walmart India Pvt. Ltd vs Assessing Authority Commercial Tax ... on 30 May, 2023
Bench: Chief Justice, Puneet Gupta
Sr. No. 25
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CJ Court
Case: STR No. 2/2019
Walmart India Pvt. Ltd. .....Appellant/Petitioner(s)
Through :- Mr. Sachin Sharma, Advocate.
v/s
Assessing Authority Commercial Tax Circle .....Respondent(s)
Jammu and anr.
Through :- Mr. K D S Kotwal, Dy. AG.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
30.05.2023 Adjourned at the joint request made by counsel for the parties.
List on 1st August 2023.
(PUNEET GUPTA) (N.KOTISWAR SINGH) JUDGE CHIEF JUSTICE JAMMU 30.05.2023 SUNITA/PS