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Delhi High Court - Orders

Puri Constructions Private Limited vs Additional Commissioner & Ors on 23 November, 2020

Author: Manmohan

Bench: Manmohan, Sanjeev Narula

$~A-36 to 37
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+     W.P.(C) 9483/2019 & CM APPL. 39041/2019

      PURI CONSTRUCTIONS PRIVATE LIMITED ..... Petitioner
                   Through: Mr. Gaurav Gupta, Advocate.

                          versus

      ADDITIONAL COMMISSIONER & ORS. ..... Respondents
                   Through: Ms. Vibhooti Malhotra, Advocate for
                            Income Tax.
                            Mr. Bhagwan Swaroop Shukla and
                            Mr. Sarvan Kumar, Advocates for UOI

+     W.P.(C) 11232/2019 & CM APPL.46219/2019
      NATUREVILLE PROMOTERS PRIVATE LIMITED ..... Petitioner
                   Through: Mr. Gaurav Gupta, Advocate.

                          versus

      UNION OF INDIA & ORS.                        ..... Respondents
                    Through: Mr. Zoheb Hossain, Advocate for
                             Income Tax Department

      CORAM:
      HON'BLE MR. JUSTICE MANMOHAN
      HON'BLE MR. JUSTICE SANJEEV NARULA

                   ORDER

% 23.11.2020 The petitions have been heard by way of video conferencing. Learned counsel for petitioner prays for and is permitted to file the rejoinder affidavits within six weeks.

List the matters on 06th May, 2021. Interim orders to continue. The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.

MANMOHAN, J SANJEEV NARULA, J NOVEMBER 23, 2020 js