Delhi High Court - Orders
Puri Constructions Private Limited vs Additional Commissioner & Ors on 23 November, 2020
Author: Manmohan
Bench: Manmohan, Sanjeev Narula
$~A-36 to 37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9483/2019 & CM APPL. 39041/2019
PURI CONSTRUCTIONS PRIVATE LIMITED ..... Petitioner
Through: Mr. Gaurav Gupta, Advocate.
versus
ADDITIONAL COMMISSIONER & ORS. ..... Respondents
Through: Ms. Vibhooti Malhotra, Advocate for
Income Tax.
Mr. Bhagwan Swaroop Shukla and
Mr. Sarvan Kumar, Advocates for UOI
+ W.P.(C) 11232/2019 & CM APPL.46219/2019
NATUREVILLE PROMOTERS PRIVATE LIMITED ..... Petitioner
Through: Mr. Gaurav Gupta, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Zoheb Hossain, Advocate for
Income Tax Department
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 23.11.2020 The petitions have been heard by way of video conferencing. Learned counsel for petitioner prays for and is permitted to file the rejoinder affidavits within six weeks.
List the matters on 06th May, 2021. Interim orders to continue. The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.
MANMOHAN, J SANJEEV NARULA, J NOVEMBER 23, 2020 js