Section 2 in The Gujarat National Law University Act, 2003
2. Definitions.
- In this Act, unless the context otherwise requires,-(a)"Academic Council" means the Academic Council of the University;(b)"Chairman" means the Chairman of the General Council of the University;(c)"Director" means the Director of the University appointed by the General Council under Section 33;(d)"Executive Council" means the Executive Council of the University;(e)"Finance Committee" means the Finance Committee of the University constituted under Section 28;(f)"General Council" means the General Council of the University referred to in Section 12;(g)"regulations" means the regulations made under this Act;(h)"University" means the Gujarat National Law University established under Section 3 of this Act;(i)"Visitor" means the Visitor of the University.
