Section 2(1)(i) in M.P. Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(i)land recorded as sir and khudkasht in the name of proprietor in the annual papers for the year 1948-49, and

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