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[Cites 0, Cited by 0] [Section 74(3)] [Section 74] [Entire Act]

State of Uttar Pradesh - Subsection

Section 74(3)(i) in The Greater Noida Industrial Development Area Building Regulations, 1992

(i)The exit sign with arrow indicating the way of the escape route shall be provided at a height of 0.50 mtr. from the floor level on the wall and shall be illuminated by electrical light connected to corridor circuits.