Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 33 in Rajasthan Para-medical Council Act, 2008 33. Mode of declarations. - under section 32 shall be made by resolution passed at a meeting of the Council and shall have effect as soon as it is published in the official Gazettee.
