Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Uttar Pradesh - Section Section 13 in The U.P. Land Revenue Act, 1901 (13)[ "sayar" means receipts arising from or on account of natural products, excluding stones and other minerals; and] [Substituted by U P. Act No. 11 of 1941.]
