Calcutta High Court
Mayavati Trading Pvt. Ltd vs Pradyut Deb Burman on 23 August, 2018
Author: Ashis Kumar Chakraborty
Bench: Ashis Kumar Chakraborty
COD-4
AP 565 of 2018
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MAYAVATI TRADING PVT. LTD.
Versus
PRADYUT DEB BURMAN
BEFORE:
The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY
Date : 23rd August, 2018.
Appearance:
Mr. Suman Dutt, Adv.
Mr. S. Majumdar, Adv.
Mr. A. Sinha, Adv.
Ms. Labanyasree Sinha, Adv. The Court : Since I am not inclined to take up the matter on my personal ground, let the matter be released from my list and be placed before the Hon'ble the Chief Justice for assignment.
(ASHIS KUMAR CHAKRABORTY, J.) sp2.