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Calcutta High Court

Mayavati Trading Pvt. Ltd vs Pradyut Deb Burman on 23 August, 2018

Author: Ashis Kumar Chakraborty

Bench: Ashis Kumar Chakraborty

COD-4
                             AP 565 of 2018

                      IN THE HIGH COURT AT CALCUTTA
                  Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE


                       MAYAVATI TRADING PVT. LTD.
                                 Versus
                           PRADYUT DEB BURMAN


       BEFORE:
       The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY

Date : 23rd August, 2018.

Appearance:

Mr. Suman Dutt, Adv.
Mr. S. Majumdar, Adv.
Mr. A. Sinha, Adv.
Ms. Labanyasree Sinha, Adv. The Court : Since I am not inclined to take up the matter on my personal ground, let the matter be released from my list and be placed before the Hon'ble the Chief Justice for assignment.
(ASHIS KUMAR CHAKRABORTY, J.) sp2.