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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Meghalaya - Subsection

Section 14(1) in Meghalaya Regulation of the Game of Arrow Shooting and the Sale of Teer Tickets Act, 2018

(1)To accept from the organizer the bookmaker, a sum of money not exceeding rupees thirty thousand only and rupees five thousand only respectively by way of compensation for the offence.