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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(2)(s) in The Foreign Contribution (Regulation) Act, 2010

(s)the time within which and the manner in which the person who has been granted certificate of registration or given prior permission under this Act shall give intimation under section 18;