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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1)(e) in The Orissa Essential Commodities (Requisitioning of Stocks) Order, 1979

(e)seize and remove with such aid or assistance, as may be necessary, any stock of essential commodity along with packages, coverings or receptacles in which such stock is found and the animals, vehicles or vessels used in carrying the stocks if he has reason to suspect that the provisions of this Order have been or are being or are about to be contravened and thereafter take or authorise the taking of all measures necessary for securing the production of the stocks, packages, coverings, receptacles, animals, vehicles, vessels so seized before the Collector without any unreasonable delay.