Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 2]

Himachal Pradesh High Court

Aditya Alias Chootu Ram vs . State Of H.P.& Others on 26 May, 2022

Bench: Sabina, Satyen Vaidya

Aditya alias Chootu Ram vs. State of H.P.& others .

CWPOA No.2518 of 2020 26.05.2022 Present: None for the petitioner.

Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.

None has appeared on behalf of the petitioner.

In the interest of justice, list again on 22.9.2022.



                                                              ( Sabina )
                                                         Acting Chief Justice



                                                            ( Satyen Vaidya )
                May 26, 2022 (KS)                                 Judge







                                                      ::: Downloaded on - 27/05/2022 20:09:59 :::CIS