Himachal Pradesh High Court
Aditya Alias Chootu Ram vs . State Of H.P.& Others on 26 May, 2022
Bench: Sabina, Satyen Vaidya
Aditya alias Chootu Ram vs. State of H.P.& others .
CWPOA No.2518 of 2020 26.05.2022 Present: None for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
None has appeared on behalf of the petitioner.
In the interest of justice, list again on 22.9.2022.
( Sabina )
Acting Chief Justice
( Satyen Vaidya )
May 26, 2022 (KS) Judge
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