Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Tamilnadu - Subsection Section 76(2) in Tamil Nadu Non-Trading Companies Rules, 1981 (2)Sub-sections (7), (8) and (9) of section 465 shall not apply with respect to the committee and sub-rules (3) to (5) shall apply.
