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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(e) in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000

(e)Loan to the extent of limit prescribed by the Board may be given to Market Committee on interest at the rate of 10% p.a. on the basis of demarcation for market yard development construction and estimate/project report/master plan prepared by Executive Engineer of the Board and recommended by him and also towards purchase of land for godown, shop-cum-godown, sundry shop, open auction platform, covered shed, drainage construction, trolley shed, check post, cattle shed, bank and post office premises.