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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(2)(j) in The Maharashtra Land Revenue Circle Officers and Circle Inspectors, (Duties and Functions) Rules, 1970

(j)inquire whether a tenant actually cultivation land is the same as entered in the Record of Rights; and whether all cases of discrepancies, if any, are duly reported to the Tahsildar;