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[Cites 0, Cited by 1] [Section 74C(1)] [Section 74C] [Entire Act]

State of Gujarat - Subsection

Section 74C(1)(vii) in The Gujarat Co-Operative Societies Act, 1961

(vii)any other society or class of societies, which the State Government may, by general or special order published in the Official Gazette, from time to time specify in this behalf, regard being had to the financial position and share capital of such institutions.