Supreme Court - Daily Orders
The State Of Himachal Pradesh vs Kamini Sharma on 1 July, 2019
Bench: Mohan M. Shantanagoudar, Sanjiv Khanna
ITEM NO.24 COURT NO.14 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14891/2019
(Arising out of impugned final judgment and order dated 05-11-2018
in LPA No. 131/2015 passed by the High Court Of Himachal Pradesh At
Shimla)
THE STATE OF HIMACHAL PRADESH & ORS. Petitioner(s)
VERSUS
KAMINI SHARMA Respondent(s)
(FOR ADMISSION and I.R. and IA No.77938/2019-CONDONATION OF DELAY
IN FILING )
Date : 01-07-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. Abhimanyu Jhamba, Adv.
Ms. Hemlata Ranga, Adv.
S. Shaji, Adv.
Mr. Samir Ali Khan, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
Pending applications, if any, stand disposed of accordingly.
(GULSHAN KUMAR ARORA) (SUNIL KUMAR RAJVANSHI) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by GULSHAN KUMAR ARORA Date: 2019.07.02 17:06:09 IST Reason: