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[Cites 0, Cited by 0] [Section 160B(1)] [Section 160B] [Entire Act]

State of Himachal Pradesh - Subsection

Section 160B(1)(i) in The Himachal Pradesh Panchayati Raj Act, 1994

(i)the rent payable in respect of the premises or if no rent is so payable, the rent payable for similar premises in the locality;