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State of Odisha - Section

Section 1 in The Orissa Advocates' Welfare Fund Act, 1987

1. Short title and commencement.

(1)This Act may be called the Orissa Advocates' Welfare Fund Act, 1987.
(2)It extends to the whole of the State of Orissa.
(3)It shall come into force on such date as the State Government may, by notification appoint in that behalf.