Delhi High Court - Orders
Association Of Akashvani And ... vs Union Of India And Ors on 26 April, 2022
Author: Najmi Waziri
Bench: Najmi Waziri, Swarana Kanta Sharma
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9890/2019 & CM APPL. 40882/2019
ASSOCIATION OF AKASHVANI AND DOORDARSHAN
ENGINEERING EMPLOYEES (AADEE) AND ORS.
..... Petitioners
Through: Mr. Manish K. Bishnoi and
Ms. Pallavii Singh, Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Ravi Prakash, CGSC, Mr.
Farman Ali and Ms. Shruti
Shivkumar, Advocates for UOI/R-1.
Mr. S. M. Arif, and Ms. Shabnam
Perween, Advocates for Respondents
No. 5,6 & 7.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 26.04.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).
1. Rejoinder if any be filed within the next four weeks.
2. List on 21.09.2022 along with W.P.(C)2034/2017.
NAJMI WAZIRI, J SWARANA KANTA SHARMA, J APRIL 26, 2022 sk Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:30.04.2022 06:05:28