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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(2)(b) in Jammu and Kashmir Nursing Homes and Clinical Establishments (Registration and Licensing) Act, 1963

(b)the authority to whom an application under section 4 shall be made and the particulars which such application shall contain and the fee with which such application shall be accompanied;