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State of Uttar Pradesh - Section

Section 34 in United Provinces Nurses, Midwives, Assistant Midwives Auxiliary Nurse-Midwives and Health Visitors Registration Act, 1934

34. Certain persons to be public servants Act 45 of 1860.

- Every person appointed under sub-sections (1) and (2) of section 16 shall be deemed to be a public servant within the meaning of section 21 of the Indian Penal Code.