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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(8) in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968

(8)"Jute" means the fibre extracted from plants belonging to the species corchorus capsularies and corchorus olitorious and the fibre known as mesta or bimli extracted from plants of the species hibiscus cannupinus and hibiscus sabdariffa-var altissima whether baled or otherwise;