Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Entire Act] State of Bihar - Section Section 55 in The Bihar Prohibition And Excise Act, 2016 55. Non-compounding of offences. - Any offence committed in contravention of the provisions of this Act shall be non-compoundable under this Act.
