Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Rajasthan - Subsection Section 1(1) in The Rajasthan Industrial Housing Allotment Rules, 1957 (1)These rules may be called Rajasthan Industrial Housing Allotment Rules, 1957 and shall come into force from the date of their publication in the Official Gazette.
