Supreme Court - Daily Orders
J. Kirubakaran Marcus vs The Commissioner The Greater Chennai ... on 22 November, 2019
ITEM NO.55 REGISTRAR COURT. 2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. SURINDER S. RATHI
IA 17161/2019, in Petition(s) for Special Leave to Appeal (C)
No(s). 4204/2019
J. KIRUBAKARAN MARCUS Petitioner(s)
VERSUS
THE COMMISSIONER THE GREATER CHENNAI CORPORATION & ORS.
Respondent(s)
IA No. 17161/2019 - EXEMPTION FROM FILING O.T.)
Date : 22-11-2019 These matters were called on for hearing today.
For Petitioner(s) Mr. P. V. Dinesh, AOR
Mr. Sindhu T.P.,Adv.
Mr. Mukund P. Unny,Adv.
For Respondent(s)
Mr. Vinodh Kanna B., AOR
Mr. V. Balachandran,Adv.
Mr. Siddharth Naidu,Adv.
M/S. Ksn & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
Appearance: Ld. Counsel is present on behalf of petitioner.
Ld. Counsel is present on behalf of respondents.
Ld. Counsel for the respondent No.1 has not filed any counter affidavit despite grant of last chance. Service of notice is complete qua respondent No. 2 but no one has entered appearance on his behalf.
Delay in filing counter affidavit is condoned in respect of Signature Not Verified respondent No.3.
Digitally signed by The same be taken on record. The matter be MADHU GROVER Date: 2019.11.30processed for listing before the Hon'ble Court under the rules.
10:06:58 IST Reason:SURINDER S. RATHI Registrar MG