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Supreme Court - Daily Orders

J. Kirubakaran Marcus vs The Commissioner The Greater Chennai ... on 22 November, 2019

     ITEM NO.55                         REGISTRAR COURT. 2               SECTION XII

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR SH. SURINDER S. RATHI

     IA 17161/2019, in Petition(s) for Special Leave to Appeal (C)
     No(s). 4204/2019

     J. KIRUBAKARAN MARCUS                                             Petitioner(s)

                                                   VERSUS

     THE COMMISSIONER THE GREATER CHENNAI CORPORATION & ORS.
                                                         Respondent(s)

         IA No. 17161/2019 - EXEMPTION FROM FILING O.T.)

     Date : 22-11-2019 These matters were called on for hearing today.


     For Petitioner(s)                 Mr. P. V. Dinesh, AOR
                                       Mr. Sindhu T.P.,Adv.
                                       Mr. Mukund P. Unny,Adv.

     For Respondent(s)
                                       Mr. Vinodh Kanna B., AOR

                                       Mr. V. Balachandran,Adv.
                                       Mr. Siddharth Naidu,Adv.
                                       M/S. Ksn & Co., AOR


               UPON hearing the counsel the Court made the following
                                  O R D E R

Appearance: Ld. Counsel is present on behalf of petitioner.

Ld. Counsel is present on behalf of respondents.

Ld. Counsel for the respondent No.1 has not filed any counter affidavit despite grant of last chance. Service of notice is complete qua respondent No. 2 but no one has entered appearance on his behalf.

Delay in filing counter affidavit is condoned in respect of Signature Not Verified respondent No.3.

Digitally signed by The same be taken on record. The matter be MADHU GROVER Date: 2019.11.30

processed for listing before the Hon'ble Court under the rules.

10:06:58 IST Reason:

SURINDER S. RATHI Registrar MG