Section 1(1) in Karnataka Silkworm Seed Cocoon and Silk Yarn (Regulation of Production, Supply, Distribution and Sale) Act, 1959
(1)This Act may be called the [Karnataka] [Adopted by the Karnataka Adaptations of laws order 1973 w.e.f. 1.11.1973.] Silkworm Seed [cocoon and silk yarn] [Substituted by Act 33 of 1989 w.e.f 6.11.1979.] (Regulation of Production, Supply, [Distribution and Sale] [Substituted by Act 33 of 1989 w.e.f 6.11.1979.]) Act, 1959.
