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[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(3)(g) in The Drugs and Cosmetics Rules, 1945

(g)the signature of the [Registered Pharmacist] [Substituted by G.S.R. 676(E), dated 6.9.1994 (w.e.f. 6.9.1994).] by or under whose supervision the medicine was made up or supplied: