Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of West Bengal - Section

Section 8 in The Calcutta Metropolitan Development Authority Act, 1972

8.

[* * *] [Section 8 omitted by W.B. Act 24 of 1977.]