Andhra Pradesh High Court - Amravati
CMA/331/2012 on 30 January, 2026
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE: C.M.A.No.331 of 2012 PROCEEDING SHEET SL. OFFICE No. DATE ORDER NOTE HCJ & RSR, J R RNT,J & MRK,J 30.1.2026 The matter could not be settled in the Lok Adalat.
2. No representation from either side.
3. List the matter next week in the "Weekly Cause List", finally.
______ RNT,J ______ MRK,J RPD 2 SL. OFFICE No. DATE ORDER NOTE 3 SL. OFFICE No. DATE ORDER NOTE