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Andhra Pradesh High Court - Amravati

CMA/331/2012 on 30 January, 2026

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE: C.M.A.No.331 of 2012 PROCEEDING SHEET SL. OFFICE No. DATE ORDER NOTE HCJ & RSR, J R RNT,J & MRK,J 30.1.2026 The matter could not be settled in the Lok Adalat.

2. No representation from either side.

3. List the matter next week in the "Weekly Cause List", finally.

______ RNT,J ______ MRK,J RPD 2 SL. OFFICE No. DATE ORDER NOTE 3 SL. OFFICE No. DATE ORDER NOTE