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Supreme Court - Daily Orders

Commissioner Of Income Tax vs M/S Ranjit Projects Pvt Ltd on 8 April, 2019

Bench: Uday Umesh Lalit, Indu Malhotra

     ITEM NO.13                                COURT NO.8                     SECTION III

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 8895/2019

     (Arising out of impugned final judgment and order dated 02-05-2018
     in TA No. 426/2018 passed by the High Court Of Gujarat At
     Ahmedabad)

     COMMISSIONER OF INCOME TAX                                                Petitioner(s)

                                                      VERSUS

     M/S RANJIT PROJECTS PVT LTD                                               Respondent(s)

     (IA No.54162/2019-CONDONATION OF DELAY IN FILING)

     Date : 08-04-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MS. JUSTICE INDU MALHOTRA


     For Petitioner(s)                   Mr. Vikramjit Banerjee, Sr. Adv. & ASG
                                         Mr. Vikrant Yadav, Adv.
                                         Ms. Rashmi Malhotra, Adv.
                                         Mr.S.A. Haseeb,Adv.
                                         Mr. Anil Katiyar, AOR
                                         Mr. B. V. Balaram Das, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

We see no reason to interfere in the matter. The special leave petition is dismissed.

Pending applications, if any, shall also stand disposed of.

Signature Not Verified Digitally signed by INDU MARWAH Date: 2019.04.09 17:52:49 IST Reason:

(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER