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State of Tamilnadu - Section

Section 1 in Tamil Nadu Municipalities (Norms for Classification of Municipalities) Rules, 2008

1. Short title, application and commencement.

(1)These Rules may be called the Tamil Nadu Municipalities (Norms for Classification of Municipalities) Rules, 2008.
(2)They shall apply to all the Municipalities in the State.
(3)They shall come into force at once.