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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(5) in Utkal University of Culture Act, 1999

(5)The Vice-Chancellor shall hold office for a term of three years from the date on which he enters upon his office and shall be eligible for reappointment for another terms of two years or till he attains the age of sixty-five whichever is earlier without following, the procedure specified in sub-section (1).