Meghalaya High Court
Small Phawa vs . State Of Meghalaya & Ors on 2 April, 2019
Equivalent citations: AIRONLINE 2019 MEG 35, 2019 CRI LJ 2437, (2019) 199 ALLINDCAS 823, (2019) 3 GAU LT 434
Bench: Mohammad Yaqoob Mir, H. S. Thangkhiew
Serial No.11
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
Crl.MC No.9/2017
Date of Order: 02.04.2019
Small Phawa Vs. State of Meghalaya & ors
Coram:
Hon'ble Mr. Justice Mohammad Yaqoob Mir, Chief Justice
Hon'ble Mr. Justice H. S. Thangkhiew, Judge
Appearance:
For the Petitioner/Appellant(s) : Mr. SP Mahanta, Sr.Adv with
Ms. A Thungwa, Adv
For the Respondent(s) : Mr. S Sen Gupta, Addl.PP
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No Main Appeal stand disposed of therefore, this misc. case does not survive, as such is disposed of.
(H. S. Thangkhiew) (Mohammad Yaqoob Mir) Judge Chief Justice Meghalaya 02.04.2019 "Lam AR-PS"
1