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[Cites 0, Cited by 0] [Section 9A] [Entire Act]

State of Punjab - Subsection

Section 9A(iii) in The Nazool Lands (Transfer) Rules, 1956

(iii)[ The Co-operative Society/ individual member concerned may file an appeal to the Commissioner against the Collector's order within sixty days of the date of that order, and the Commissioner's order passed in appeal shall be final.] [Amended vide Punjab Govt. Notification No. JS/57/1835, dated the 8th May 1957.]