Section 37G(7) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985
(7)[ The transport of Poppy-straw, whether it is in Powered/Crushed form or otherwise, shall be permitted from P.S.-II licensee, only in standard gunny bags each containing such quantity as may be specified by the Excise Commissioner for this purpose. Transport of Crushed/Powered Poppy-straw from a P.S. II licensee to a P.S. Ill licensee shall not be permitted.] [Inserted by Notification No. (10)-B-1-127-99-CTD-V, dated 17-2-2000.]
