Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 309] [Entire Act]

State of Tamilnadu - Subsection

Section 309(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)the owner or occupier of the hutting ground in which such buildings or huts are situated;