Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Odisha - Subsection Section 39(3) in Orissa Zilla Parishad Election Rules, 1994 (3)In case of equality of votes, the result shall be decided by drawing lots and the candidates whose name is drawn first shall be declared elected.
