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State of Andhra Pradesh - Section

Section 62 in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

62. Capitalisation of fixed assets.

- When as asset is ready and put to use, the amount spent on the asset which was recorded under 'capital work-in-progress' account, shall be capitalized by debit to the appropriate 'fixed asset' account and credit to 'capital work-in-progress' account.